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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(1) in The Maharashtra Universities Act, 1994

(1)The Director of the Board of College and University Development shall be nominated by the Vice-Chancellor, from amongst professors of the university, institutions or departments or principals [with fifteen years teaching experience.] [These words were added by Maharashtra 55 of 2000, section 13(a).]