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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(4)(c) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(c)has submitted all the particulars relating to his/her registration, qualification, training, experience and skill along with the certificates of registration and certificate of qualification and other supporting documents thereof: