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State of West Bengal - Section

Section 114 in The Calcutta Municipal Corporation Act, 1980

114. Power of the State Government to depute officers to make inspection or examination and report. -

The State Government may depute any of its officers to inspect or examine any department, office, service, work or property of the Corporation and to report thereon, and such officer may for the purpose of such inspection or examination exercise all the power of the State Government under section 113.