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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(9) in West Bengal Town and Country (Planning and Development) Act, 1979

(9)[ "improvement scheme" means an improvement scheme explained in section 106B, but does not include a projected public street or a projected public park;] [Inserted by West Bengal Act No. 15 of 2017, dated 31.3.2017.]