Supreme Court - Daily Orders
Cable Operators Welfare Federation vs Govt. Of Nct Of Delhi on 17 April, 2018
ITEM NO.43 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s). 18570/2017
CABLE OPERATORS WELFARE FEDERATION & ORS. Petitioner(s)
VERSUS
GOVT. OF NCT OF DELHI & ORS. Respondent(s)
WITH
SLP(C) No. 19267-19270/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.47637/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.47634/2017-PERMISSION TO
FILE SLP and IA No.47635/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS)
SLP(C) No. 18576-18577/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.49864/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.49859/2017-PERMISSION TO
FILE SLP and IA No.49869/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS)
SLP(C) No. 3816-3821/2018 (XIV)
Date : 17-04-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr. Ashok Kumar Singh, Adv.
Mr. Sumit R. Sharma, AOR
Mr. Jawad Tariq, Adv.
Mr. Fuzail Ahmad Ayyubi, AOR
Mr. Sateesh Galla, Adv.
Ms. Uma Prasuna Bachu, Adv.
Mr. N. Rajaraman, AOR
Mr. B. V. Balaram Das, AOR
For Respondent(s)
Mr. B. V. Balaram Das, AOR
Mr. Jayant Tripathi, Adv.
Mr. Biju P Raman, AOR
Mr. Naman Joshi, Adv.
Mr. Ashutosh Kumar, Adv.
Ms. Ruhsheet J. Saluja, Adv.
Mr. Hemant Jain, Adv.
Signature Not Verified
Mr. Jasmeet Singh, AOR
Digitally signed by
RUPAM DHAMIJA
Date: 2018.04.21
Mrs. Priya Puri, AOR
12:19:37 IST
Reason: Mr. Vikram Singh, AOR
Mr. Md. Rashid Saeed, AOR
Mr. Vivek Sarin, Adv.
Mr. Mohd. Danish, Adv.
Mr. Swarn Kumar, Adv.
Item No.43 -2-
Ms. Vijay Lakshmi Gautam, Adv.
Ms. Priya Puri, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 18570/2017
Complete category matter.
SLP(C) No. 19267-19270/2017 Proof of service of counter affidavit filed by respondent Nos.1 to 3 upon the Ld. Counsel for the petitioner be filed within four weeks.
Respondent No.4 has already filed counter affidavit. SLP(C) No. 18576-18577/2017 Respondent Nos.1 to 4 have already filed counter affidavit.
SLP(C) No. 3816-3821/2018 Last and final opportunity is granted to the sole respondent (common) in SLP(C) No.3816, 3818, 3820 and 3821/2018 for filing counter affidavit within four weeks.
Service is complete on the sole respondent in SLP(C) No.3819/2018 but none has entered appearance.
Last and final opportunity is granted to the Ld. Counsel for the petitioner for taking fresh steps for service of the sole respondent in SLP(C) No.3817/2018 within two weeks. Notice thereafter be issued.
List again on 16.7.2018.
KAPIL MEHTA
Registrar
rd 17.4.2018