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State of Jharkhand - Section

Section 891 in Bihar Education Code, 1961

891. Responsibility for money.

- The Principal or Headmaster, as the case may be, is responsible for all Government or other money which may pass through his hand.(B. G. memo. no. 4597-F., dated the 10th August, 1899; R and O. page 501; G O. no. 248-E. R., dated the 14th June, 1929.)