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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(b) in Police Regulations, Calcutta, 1968

(b)Before he gives the actual order to open fire, he shall specify the target, and if practicable, the range and the number of rounds to be fired. Firing over the heads of the crowd is strictly forbidden, and sepoys shall be instructed to aim low and away from the direction of persons separated from the mob.