Madhya Pradesh High Court
Ramnaresh Dixit (D) Th. Lr.S. ... vs The Union Of India on 1 August, 2022
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 4359 of 2012
(RAMNARESH DIXIT (D) TH. LR.S. SMT.PRABHA DEVI DIXIT Vs THE UNION OF INDIA AND OTHERS)
Dated : 01-08-2022
Shri D.P. Singh, Advocate for petitioner.
Shri S.S. Bansal, Advocate for respondents.
Shri Singh prays and is granted a week's time to argue on the question of jurisdiction of this Court to entertain this petition as the deceased employee was the employee of Central Government.
List this case in the next week.
(G.S. AHLUWALIA) JUDGE Aman AMAN TIWARI 2022.08.01 17:28:26 +05'30'