Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Ramnaresh Dixit (D) Th. Lr.S. ... vs The Union Of India on 1 August, 2022

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

                                                1
                              IN THE HIGH COURT OF MADHYA PRADESH
                                           AT GWALIOR
                                         WP No. 4359 of 2012
           (RAMNARESH DIXIT (D) TH. LR.S. SMT.PRABHA DEVI DIXIT Vs THE UNION OF INDIA AND OTHERS)

         Dated : 01-08-2022
                   Shri D.P. Singh, Advocate for petitioner.

                   Shri S.S. Bansal, Advocate for respondents.

Shri Singh prays and is granted a week's time to argue on the question of jurisdiction of this Court to entertain this petition as the deceased employee was the employee of Central Government.

List this case in the next week.

(G.S. AHLUWALIA) JUDGE Aman AMAN TIWARI 2022.08.01 17:28:26 +05'30'