Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 26 in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018 26. Insurance schemes. - The Government shall, by notification, make insurance schemes for their employees with disabilities.
