Section 48(1)(b) in The Bihar Co-operative Societies Act, 1935

[Cites 0, Cited by 2] [Section 48(1)] [Section 48] [Entire Act]

State of Bihar - Subsection

Section 48(1)(b) in The Bihar Co-operative Societies Act, 1935

(b)between a member, past member, persons claiming through a member, past member or deceased member, or sureties of members, past members or deceased member, whether such sureties are members or non-members and the society, its managing committee or any officer, agent or servant of the society; or

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State of Bihar - Subsection

Section 48(1)(b) in The Bihar Co-operative Societies Act, 1935