State Consumer Disputes Redressal Commission
Rehanaparveen Inayat Khan vs Sayyad Istiyag Sy Muzaffar & Others on 12 May, 2014
Daily Order
STATE CONSUMER DISPUTES
REDRESSAL COMMISSION, MAHARASHTRA
CIRCUIT BENCH AT NAGPUR
5 TH FLOOR,
ADMINISTRATIVE BUILDING NO. 1
CIVIL LINES, NAGPUR-440
001
First Appeal No.
FA/13/72
(Arisen out of Order
Dated 05/06/2013 in Case No. cc/13/5 of District Nagpur)
1.
Smt Rehanaparveen Inayat khan R/o Bhagyashree Colony Near Circuit House Camp Amaravati Amaravati ...........Appellant(s) Versus
1. Sayyad Istiyag Sy Muzaffar R/o C/o Mohd Enayat khan Mohd Ismail khan R/o Bhagyashree Colony Near Circuit House Camp Amaravati Amaravati
2. Maharashtra State Electricity Distribution co ltd Through its Exe Engineer Urbn Division near Dafrin Hospital Amaravati Amravati
3. Maharashtra State Electricity Distribution co. ltd Through its Junior Engineer MDSEDCL Co ltd. Amaravati Amravati ...........Respondent(s) BEFORE:
HON'ABLE MRS. Jayshree Yengal PRESIDING MEMBER PRESENT:
Adv.
Mr. Sachine Jaiswal ......for the Appellant Adv.
Mr. Babrekar for Respondent No. 2 and 3.
......for the Respondent ORDER (Passed On 12/05/2014) Advocate Mr. Sachine Jaiswal is present for the appellant. Respondent No. 1 as well as his counsel is absent. Adv. Mr. Babrekar is present for resp no. 2 and 3. Counsel for the appellant files a pursis submitting that he wants to withdraw this appeal as it has become infructuous. Hence appeal is disposed of as withdrawn.
[HON'ABLE MRS. Jayshree Yengal] PRESIDING MEMBER