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State Consumer Disputes Redressal Commission

Rehanaparveen Inayat Khan vs Sayyad Istiyag Sy Muzaffar & Others on 12 May, 2014

  
 
 
 
 
 
 
 Daily Order

 
 





 

 



 
   
   
   


   
     
     
     

STATE CONSUMER DISPUTES
    REDRESSAL COMMISSION, MAHARASHTRA 
    
   
    
     
     

CIRCUIT BENCH AT NAGPUR 
    
   
    
     
     

5 TH FLOOR,
    ADMINISTRATIVE BUILDING NO. 1 
    
   
    
     
     

CIVIL LINES, NAGPUR-440
    001 
    
   
  
  
  
 
  
   
   

  
  
 
  
   
   
     
     
     
       
       
       

First Appeal No.
      FA/13/72 
      
     
      
       
       

  
       

(Arisen out of Order
      Dated 05/06/2013 in Case No. cc/13/5 of District Nagpur) 
      
     
    
    
   
    
     
     

  
    
   
    
     
     
       
       
       
         
         
         

1.

Smt Rehanaparveen Inayat khan R/o Bhagyashree Colony Near Circuit House Camp Amaravati Amaravati ...........Appellant(s)   Versus  

1. Sayyad Istiyag Sy Muzaffar R/o C/o Mohd Enayat khan Mohd Ismail khan R/o Bhagyashree Colony Near Circuit House Camp Amaravati Amaravati  

2. Maharashtra State Electricity Distribution co ltd Through its Exe Engineer Urbn Division near Dafrin Hospital Amaravati Amravati  

3. Maharashtra State Electricity Distribution co. ltd Through its Junior Engineer MDSEDCL Co ltd. Amaravati Amravati ...........Respondent(s)   BEFORE:

   
HON'ABLE MRS. Jayshree Yengal PRESIDING MEMBER   PRESENT:
Adv.
Mr. Sachine Jaiswal ......for the Appellant   Adv.
Mr. Babrekar for Respondent No. 2 and 3.
......for the Respondent         ORDER (Passed On 12/05/2014) Advocate Mr. Sachine Jaiswal is present for the appellant. Respondent No. 1 as well as his counsel is absent. Adv. Mr. Babrekar is present for resp no. 2 and 3. Counsel for the appellant files a pursis submitting that he wants to withdraw this appeal as it has become infructuous. Hence appeal is disposed of as withdrawn.
     
[HON'ABLE MRS. Jayshree Yengal] PRESIDING MEMBER