(4)All questions coming before a Zilla Parishad shall be decided by a majority of votes [and the person presiding shall have right to vote] [Inserted by The Tripura Panchayats (Amendment) Act, 1994, w.e.f 2.12.1994.].[* * *] [Deleted by The Tripura Panchayats (Amendment) Act, 1994, w.e.f 2.12.1994.]