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[Cites 0, Cited by 5] [Entire Act]

State of Bihar - Section

Section 1 in Bihar Regional Development Authority Act, 1974

1. Short title and commencement.

(1)This Act may be called the Bihar Regional Development Authority Act, 1981.
(2)It shall come into force on such date and in such areas as the State Government may, by notification in the official Gazette, appoint.