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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Gujarat - Subsection

Section 68(2)(d) in Gujarat Minor Mineral Concession Rules, 2017

(d)carry out all such orders and directions as may be given in writing under these rules by the Government and to forward a copy of such orders or directions to the holder of quarry lease;