Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 921 in Bihar Education Code, 1961 921. Requests for sanction to proposals. - When sanction is sought to any proposal or expenditure, the rule or special order requiring such should be quoted.(D. P. I.'s memo. no. 3092-3104, dated the 17th March, 1913.)
