Punjab-Haryana High Court
The Haryana State And Others vs Devi Ram And Others on 15 July, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 1787 of 2002 (O&M)
The Haryana State and others
....... Appellants
Versus
Devi Ram and others
...... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. D.D. Gupta, Addl. AG, Haryana.
None for the landowners.
RAJESH BINDAL J.
In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No.984 of 2002 Lahri Singh and others Versus State of Haryana and others the present appeal is dismissed.
(RAJESH BINDAL) 15.07.2010 JUDGE sarita