Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] Union of India - Subsection Section 103(b) in The Companies (Second Amendment) Act, 2002 (b)in sub- section (1A),-(i) for the words" winding up by the Court", the words" winding up by the Tribunal" shall be substituted;
