Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 421] [Entire Act] State of Goa - Subsection Section 421(2) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (2)The parties may also resolve on the mode of payment of the debts which have been approved but have not yet fallen due.
