Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 156] [Entire Act]

State of West Bengal - Subsection

Section 156(4) in West Bengal Co-operative Societies Rules, 2011

(4)In the case of a Co-operative which is under process of being dissolved, the audit fee shall be assessed at the rate of one per centof the realised assets of the co-operative during the co-operative year for which the accounts are audited.