Uttarakhand High Court
U.P.State Cooperative Federation ... vs Khimanand Brijwasi And Another on 3 October, 2016
Author: Alok Singh
Bench: K.M. Joseph, Alok Singh
IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL
Special Appeal No. 134 of 2015
The U.P. State Co-Operative Federation, Lucknow ........Appellant
Versus
Khimananad Brijwasi and another .......Respondents
Mr. V.S. Rawat, Advocate holding brief of Mr. Amar Shukla, Advocate for
respondent no. 1.
Dated: 03rd October, 2016
Coram: Hon'ble K.M. Joseph, C.J.
Hon'ble Alok Singh, J.
K.M. Joseph, C.J. (Oral) There is no representation for the appellant today also.
2. The special appeal is dismissed for non‐prosecution.
(Alok Singh, J.) (K.M. Joseph, C.J.) 03.10.2016 03.10.2016 Rahul