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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(c) in Karnataka Silkworm Seed Cocoon and Silk Yarn (Regulation of Production, Supply, Distribution and Sale) Act, 1959

(c)"cross-breed cocoons" means cocoons produced by rearing silkworm seeds produced by cross-breeding of two different races of silkworms;
(ca)[ "dupion silk yarn" means silk yarn reeled out of double cocoons] [Inserted by Act 33 of 1989 w.e.f 6.11.1979.] [or inferior cocoons] [Inserted by Act 30 of 1994 w.e.f. 3.10.1994.]
(cb)[ "dyer" means a person incharge of an establishment where silk yarn is dyed;] [Inserted by Act 30 of 1994 w.e.f. 3.10.1994.]