Section 8(2)(iii) in Delegation of Financial Powers Rules, 1978

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2)(iii) in Delegation of Financial Powers Rules, 1978

(iii)There should be posts of similar character and designation in the establishment for which posts are created on a rate or scale of pay approved by the Finance Department.

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State of Odisha - Subsection

Section 8(2)(iii) in Delegation of Financial Powers Rules, 1978