Section 15(1) in Mizoram Animal (Control & Taxation) Act, 2014
(1)Whoever contravenes any of the provisions as contained in section 3, 4 and 5 of this Act or allows any animals which are his property or in his charge to stray in any street or to trespass upon any private or public property shall be punished with a fine which may extend to five hundred rupees.
