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[Cites 0, Cited by 0] [Section 51(7)] [Section 51] [Entire Act]

State of Telangana - Subsection

Section 51(7)(a) in Telangana Panchayat Raj Act, 2018

(a)direct the Gram Panchayat to make provision for and to execute or provide any public work or amenity or service of the description referred to in section 52;