Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 2 in Powerloom Registration Funds Rules, 1992 2. Definitions. - In these Rules, unless the context otherwise require,-(1)"Board" means the Board of Management constituted under rule 10;(2)"Fund" means the Powerloom Registration Fund.
