Section 3 in Telangana Animals and Birds Sacrifices Prohibition Act, 1950
3. [ Sacrifice in or, in precincts of any place of public religious worship or adoration or in a congregation or procession connected with religious worship, prohibited. [Substituted by Act No.15 of 1970.]
- No person shall sacrifice any animal or bird in any place of public religious worship or adoration or its precincts or in any congregation or procession connected with any religious worship in a public street.Explanation. - For the purposes of this section and section 4, "public street" means a road, street, way or other place, whether a thoroughfare or not, to which the public are granted access or over which they have a right to pass.]
