Section 17(b) in Haryana Civil Services (Compassionate Financial Assistance or Appointment) Rules, 2019
(b)The house building advance and Computer Advance alongwith interest availed if any by a deceased or missing Government employee of Group C or D shall be waived off provided not more than one surviving member of the family of deceased or missing Government is/was employed. The second house building advance or interest thereon, availed if any, shall not be waived off under any circumstances.
