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[Cites 0, Cited by 0] [Section 133] [Entire Act]

Union of India - Subsection

Section 133(5) in The Dedicated Freight Corridor Railway General Rules, 2018

(5)The Station Master shall check that all equipments provided to him or made available in his office for facilitating train working and safety and which are relied upon by these rules are in proper working order, and they are kept neat and clean, and shall immediately report all defects there into the proper authority.