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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(f) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(f)Certificate of the CEO or MD of the company regarding the completion of the transmission system including associated communication system in all respects.