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State of Tamilnadu - Section

Section 39 in Tamil Nadu Dr. M.G.R. Medical University, (Affiliation of Nursing Colleges) Statutes

39.

On the completion of the courses of study by the first batch of students and on their appearing for the Final Year University Examinations the applicant may make an application to the University for the grant of full affiliation of the B.Sc. (Nursing) Degree Course of study in Form No. V annexed with these statutes. The University shall, after satisfying itself as to the performance of the college during the previous years and subject to the statutes and procedures as in force from time to time grant full affiliation to the B.Sc. (Nursing) Degree Course of study.