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[Cites 0, Cited by 0] [Section 33B] [Entire Act]

State of Rajasthan - Subsection

Section 33B(3) in The Rajasthan Minor Mineral Concession Rules, 1986

(3)The security shall be refunded by the competent authority, within 30 days of the completion of the contract, if the contract is completed without any lapse on part of the contractor.