Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Maharashtra - Subsection Section 19(1) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013 (1)The Board shall constitute the following Committees, namely:--(a)Academic Committee;(b)Finance Committee;(c)Course Committees, not exceeding 20;(d)Equivalence Committee;(e)Special Committee.
