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State of Uttar Pradesh - Section

Section 5 in The U.P. Directorate of Education Internal Audit Organisation Service Rules, 1993

5.

Recruitment to the various categories of posts in the Service shall be made from following sources:
Name of post Source of recruitment
(1) Junior Auditor By Direct recruitment.
(2) Senior Auditor By promotion on the basis of seniority subject to therejection of the unfit from amongst permanent Junior Auditorswho have completed five years service as such.