Madhya Pradesh High Court
Yashwant Rao Karade vs M.P. Poorva Kshetra Vidyut Vitraran ... on 30 March, 2017
WP-7150-2016
(YASHWANT RAO KARADE Vs M.P. POORVA KSHETRA VIDYUT VITRARAN COMPANY
LIMITED)
30-03-2017
Shri Manoj Chandukar, learned counsel for the petitioner.
Shri Vivekanand Awasthy, learned counsel for respondent
no.1.
As prayed by learned counsel for the parties, list the case in the week commencing 10th July, 2017.
(MISS VANDANA KASREKAR) JUDGE Tabish