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State of Kerala - Section

Section 38 in Kerala Factories Rules, 1957

38. Report from Health Officer.

- The inspector may be order in writing direct the Manager to obtain at such time or at such intervals as he may direct, a report from the Health Officer as to be fitness for human consumption of the water supplied to the workers, and in every case to submit to the Inspector a copy of such report as soon as it is received from the Health Officer.