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[Cites 0, Cited by 0] [Section 38(8)] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(8)(c) in Andhra Pradesh (Telangana Area) Tenancy & Agricultural Lands Act, 1950

(c)the priority of the rights exercisable by different protected tenants under sub-section (1), or