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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(1)(a) in Assam Forest (Removal And Storage of Forest Produce) Regulation Act, 2000

(a)enter and search, at all reasonable times, any premises, land, vehicle or vessel in the occupation of such person ;