Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 7C in The Administator-General's (United Provinces) Rules, 1929 7C. - Savings Bank and fixed deposit accounts shall continue to be governed by the Bank's Savings Bank and Fixed Deposit Rules in existence.
