Supreme Court - Daily Orders
The Commissioner Of Income Tax vs M/S Millennia Developers (P) Ltd. on 8 July, 2019
Bench: S.A. Bobde, B.R. Gavai
ITEM NO.27 COURT NO.2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).21407/2019
(Arising out of impugned final judgment and order dated 19-11-2018
in ITA No. 734/2009 passed by the High Court Of Karnataka At
Bengaluru)
THE COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
M/S MILLENNIA DEVELOPERS (P) LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.93472/2019-CONDONATION OF DELAY
IN FILING SLP)
Date : 08-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. ANS Nadkarni, ASG
Mr. H. Raghvendra Rao, Adv.
Ms. Rekha Pandey, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.07.08 16:41:42 IST Reason: