Section 1762 in The Warehousing (Development and Regulation) Registration of Accreditation Agencies Rules, 2010
1762.
G.S.R. 890 (E), dated 8th November, 2010. - In exercise of the powers conferred by sub-sections (2), (3) and (5) of Section 5 read with clauses (d), (e) and (f) of sub-section (2) of Section 50 of the Warehousing (Development and Regulation), Act, 2007 (37 of 2007), the Central Government hereby makes the following rules, namely :-
