Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Tamilnadu - Section Section 49 in Tamil Nadu Panchayats Act, 1994 49. Chairman and Vice-Chairman of Panchayat Union Council. - There shall be a Chairman and Vice-Chairman for every Panchayat Union Council.
