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State of Haryana - Section

Section 58 in The Haryana New Mandi Townships Building Rules, 1967

58. Site drainage - [Section 4(2)(1)].

- Wherever the dampness of the site renders such a precaution necessary, the site of building shall be effectually drained by means of subsoil drains. The subsoil shall be formed of earth-ware field or other suitable pipes, and shall be properly laid to an adequate and suitable fall and shall be laid in such a manner or in such a position as not to communicate with any sewer or with any drain constructed or adopted to be used for conveying sewage.Water-Borne Sanitary Installations