Madhya Pradesh High Court
Jitendra @ Jittu Chourasia vs The State Of Madhya Pradesh on 4 April, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-2664-2013 (JITENDRA @ JITTU CHOURASIA Vs THE STATE OF MADHYA PRADESH) 29 Jabalpur, Dated : 04-04-2018 Parties through their respective counsel. List after one week.
(J.K. MAHESHWARI) sh JUDGE e ad Digitally signed by AMIT JAIN Date: 2018.04.04 15:06:16 Pr +05'30' amit a hy ad M of rt ou C h ig H