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[Cites 0, Cited by 0] [Section 21(8)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(8)(a) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(a)The dining hall shall accommodate at a time at least 30 per cent of the employees working at a time.