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Union of India - Section
Section 27 in The Central Reserve Police Force Rules, 1955
27. Procedure for the award of punishments .-(a) [The punishments shown as items 1 to 11 in column 2 of the table] below may be inflicted or non--Gazetted Officers and men of the various ranks shown in each of the headings of columns 3 to 6, by the authorities named below such headings under the conditions mentioned in column 7.
[TABLE| SI. No. | Punishment | Subedar (ins-pector) | Sub-Inspector | Others except Const. & enrolled followers | Consts. & enrolled followers | Remarks |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 |
| 1. | Dismissal or removal from the Force | DIGP | DIGP | Comdt. | Comdt. | To be inflicted after formal departmental enquiry |
| 2. | Reduction to a lower time-scale of pay or service | DIGP | DIGP | Comdt. | Comdt. | To be inflicted after formal departmental enquiry |
| 3. | Reduction to a lower stage in the time-scale of pay for a specified period | DIGP | DIGP | Comdt. | Comdt. | |
| 4. | Compulsory retirement | DIGP | DIGP | Comdt. | Comdt. | |
| 5. | Fine of any amount not exceeding one month's pay and allowances | DIGP | DIGP | Comdt. | Comdt. | |
| 6. | Confinement in the Quarter Guard exceeding seven days but more than twenty-eight days with or without punishment drill or extra guard fatigue or other duty | - | - | - | Comdt. | |
| 7. | Stoppage of increment | DIGP | DIGP | Comdt. | Comdt. | |
| 8. | Removal from any office of distinction or special emolument in the Force | DIGP | DIGP | Comdt. | Comdt. | May be inflicted without a formal departmental enquiry |
| 9. | Censure | Comdt. | Comdt. | A. Comdt. or Coy Comdr. | A. Comdt. or Coy Comdr. | |
| 10. | Confinement to quarter Guard for not more than seven days with or without punishment or extra guard fatigue or other duty | - | - | - | Comdt. | |
| 11. | Confinement to quarters lines, camp, fatigue duties, etc., for a term not exceeding one month | - | - | - | Comdt. |