Supreme Court - Daily Orders
Larsen & Toubro Ltd. vs State Of Jharkhand . on 7 January, 2016
, ITEM NO.104 COURT NO.8 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5390/2007
LARSEN & TOUBRO LTD. Appellant(s)
VERSUS
STATE OF JHARKHAND & ORS. Respondent(s)
(With appln. (s) for permission to file volume-II)
Date : 06/01/2016 This appeal was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE MADAN B. LOKUR
HON’BLE MR. JUSTICE R.K. AGRAWAL
For Appellant(s) Mr. Pravin H. Parekh, Sr. Adv.
Mr. Sameer Parekh, Adv.
Mr. Sumit Goel, Adv.
Ms. Rukhmini Bobde, Adv.
Ms. Ritika, Adv.
For M/s. Parekh & Co.
For Respondent(s) Mr. Amarendra Saran, Sr. Adv.
Mr. Somesh Jha, Adv.
Mr. R.K. Ojha, Adv.
Mr. Anil K. Jha,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 07.01.2016 as a part-heard matter.
(Meenakshi Kohli) (Suman Jain)
Court Master Court Master
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2016.01.07
12:21:58 IST
Reason: