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Supreme Court - Daily Orders

Larsen & Toubro Ltd. vs State Of Jharkhand . on 7 January, 2016

,     ITEM NO.104                                 COURT NO.8                 SECTION IIIA

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).     5390/2007

     LARSEN & TOUBRO LTD.                                                   Appellant(s)

                                                         VERSUS

     STATE OF JHARKHAND & ORS.                          Respondent(s)
     (With appln. (s) for permission to file volume-II)

     Date : 06/01/2016                 This appeal was called on for hearing today.

     CORAM :                           HON’BLE MR. JUSTICE MADAN B. LOKUR
                                       HON’BLE MR. JUSTICE R.K. AGRAWAL

     For Appellant(s)                  Mr.     Pravin H. Parekh, Sr. Adv.
                                       Mr.     Sameer Parekh, Adv.
                                       Mr.     Sumit Goel, Adv.
                                       Ms.     Rukhmini Bobde, Adv.
                                       Ms.     Ritika, Adv.
                                       For     M/s. Parekh & Co.

     For Respondent(s)                 Mr.     Amarendra Saran, Sr. Adv.
                                       Mr.     Somesh Jha, Adv.
                                       Mr.     R.K. Ojha, Adv.
                                       Mr.     Anil K. Jha,Adv.

                            UPON hearing the counsel the Court made the following

                                                    O R D E R

List the matter on 07.01.2016 as a part-heard matter.




     (Meenakshi Kohli)                                                      (Suman Jain)
        Court Master                                                        Court Master




Signature Not Verified

Digitally signed by
Meenakshi Kohli
Date: 2016.01.07
12:21:58 IST
Reason: