Section 21(1)(h) in The Shree Sai Baba Sansthan Trust (Shirdi) Act, 2004

[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

(h)the payment of any taxes, rent, compensation, charges and other sums payable by the Trust under any law for the time being in force;

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