Punjab-Haryana High Court
Haryana State Industrial Development ... vs Ramwati Alias Ramrati And Others on 11 February, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 3965 OF 2010 (O & M)
(L.A.C. NO. 215 OF 2006)
Haryana State Industrial Development Corporation, now known as Haryana
State Industrial & Infrastructure Development Corporation Ltd.
.........Appellant
Versus
Ramwati alias Ramrati and others
...........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Mr. H.S.Hooda, Senior Advocate with
Mr. Kamal Sehgal, Advocate
for the appellant
Mr. D.D.Gupta, AAG Haryana
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2373 of 2010, titled as Madan Pal Versus State of Haryana and another.
11.2.2011 (RAJESH BINDAL) aj JUDGE