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State of Uttar Pradesh - Section

Section 18 in The U.P. Food and Civil Supplies (Weights and Measures) Service Rules, 1981

18. Combined select list.

- If in any year of recruitment appointments are made i both by direct recruitment and by promotion, a combined select list shall be prepared by taking the names of candidates alternately from the lists prepared under rules 15 and 16, the first name in the list being of the person appointed by promotion.