Calcutta High Court (Appellete Side)
Rattan Ispat Pvt. Ltd vs Dvc & Ors on 9 September, 2021
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
09.09.2021.
Item No. 58.
Court No.13
ap W.P.A. No. 13858 of 2009
(Through Video Conference)
Rattan Ispat Pvt. Ltd.
Versus
DVC & Ors.
Mr. Pratik Dhar, ld. Sr. Advocate,
Mr. Ritwik Pattanayak.
...For the respondent no.7.
The matter was listed in the warning list and thereafter has been listed before this Court today.
None appears on behalf of the petitioner. No accommodation is prayed for. Accordingly, the writ application shall stand dismissed for default.
Interim order, if any, shall stand vacated. There shall be no order as to costs. All parties shall act on the server copy of this order duly downloaded from the official website of this Court (Rajasekhar Mantha, J.)