Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 14]

Calcutta High Court (Appellete Side)

Rattan Ispat Pvt. Ltd vs Dvc & Ors on 9 September, 2021

Author: Rajasekhar Mantha

Bench: Rajasekhar Mantha

09.09.2021.
Item No. 58.
Court No.13
   ap                      W.P.A. No. 13858 of 2009
                          (Through Video Conference)

                             Rattan Ispat Pvt. Ltd.
                                    Versus
                                  DVC & Ors.


                   Mr. Pratik Dhar, ld. Sr. Advocate,
                   Mr. Ritwik Pattanayak.
                                          ...For the respondent no.7.

The matter was listed in the warning list and thereafter has been listed before this Court today.

None appears on behalf of the petitioner. No accommodation is prayed for. Accordingly, the writ application shall stand dismissed for default.

Interim order, if any, shall stand vacated. There shall be no order as to costs. All parties shall act on the server copy of this order duly downloaded from the official website of this Court (Rajasekhar Mantha, J.)